Supreme Court - Daily Orders
Union Of India vs Inder Singh on 3 February, 2014
%
ITEM NO.11+68 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL D.NO(s). 36296 OF 2013
UNION OF INDIA & ORS. Appellant (s)
VERSUS
INDER SINGH Respondent(s)
(With appln(s) for c/delay in filing and re-filing appeal and office
report)
WITH
Civil Appeal No.D41441/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D41457/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40580/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40584/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40574/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D36572/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40623/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D567/2014
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40549/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40572/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D41455/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40788/2013
(With application for leave to appeal u/S31(1) of the Armed Forces Tribunal
Act, 2007 and office report.)
Civil Appeal No.D28186/2013
(With appln(s) for c/delay in filing and re-filing appeal and office
report)
Civil Appeal No.D40620/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D41438/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40571/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D41466/2013
(With application for leave to appeal u/S31(1) of the Armed Forces Tribunal
Act, 2007 and office report.)
Civil Appeal No.D1677/2014
(With application for leave to appeal u/S31(1) of the Armed Forces Tribunal
Act, 2007 and office report.)
Civil Appeal No.D1896/2014
(With application for c/delay in filing appeal and office report)
-2-
Civil Appeal No.D38435/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D30773/2013
(With appln(s) for c/delay in filing and re-filing appeal and office
report)
Civil Appeal No.D40582/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D1681/2014
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D41444/2013
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D821/2014
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D39309/2013
(With appln(s) for c/delay in filing and re-filing appeal and office
report)
Civil Appeal No.D40786/2013
(With application for leave to appeal u/S31(1) of the Armed Forces Tribunal
Act, 2007 and office report.)
Civil Appeal No.D563/2014
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D34622/2013
(With appln(s) for c/delay in filing and re-filing appeal and office
report)
Civil Appeal No.D571/2014
(With application for c/delay in filing appeal and office report)
Civil Appeal No.D40568/2013
(With appln(s) for c/delay in filing and re-filing appeal and office
report)
Date: 03/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Paras Kuhad, ASG
Mr. Chandan Kumar, Adv.
Mr. Vijay Parkash, Adv.
Ms. Swati Vijaywargin, Adv.
For Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice on the applications for condonation of delay as also on the appeals.
Let these appeals be tagged to be heard along with Civil Appeal No.418 of 2012.
|(Neetu Khajuria) |(S.S.R. Krishna)
|
|Sr.P.A. |Court Master |