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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(ix) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(ix)the licensee or his agent shall not allow to operate in the storage/hat/bazar/mela any functionary who does not have a valid licence from the market committee,