Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 67 in Tamil Nadu Educational Rules 67. No pupil who has previously studied in any recognised school shall be admitted unless he produces evidence that he has paid all fees which may be due to that school.Registers
