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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(cb) in The Central Motor Vehicles Rules, 1989

(cb)[ "E-rickshaw" means a special purpose battery operated vehicle having three wheels and intended to provide last mile connectively for transport of passengers for hire or reward, provided - [Inserted by Notification No. GSR 709 (E), dated 8.10.2014 (w.e.f. 2.6.1989)]