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[Cites 0, Cited by 0] [Section 731] [Entire Act]

Bengal Presidency - Subsection

Section 731(ii) in Police Regulations, Bengal , 1943

(ii)When an Hon'ble Minister visits a place other than the district headquarters, the Sub-divisional Police Officer or the Circle Inspector or in his absence, the next senior police officer should meet him. The Superintendent will not be required to attend unless the circumstances of the case make his presence desirable.