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[Cites 0, Cited by 0] [Section 170(3)] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(3)(b) in West Bengal Co-operative Societies Rules, 2011

(b)by affixing a copy of the summons or notice on the outer door or some other conspicuous part of the last known place of residence or business of the party, when he refuses to sign the acknowledgement or he cannot be traced out even after adequate search.