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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(1) in Chhattisgarh Minor Mineral Rules, 2015

(1)On receipt of an application for the grant or renewal of a Quarry Lease, its details shall be first circulated for display on the notice board of the Zila Panchayat, Janpad Panchayat and Gram Panchayat concerned of the district and Collectorate of the district concerned.