Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 11 July, 2017
ITEM NO.29 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 16021/2016
(Arising out of impugned final judgment and order dated 31-03-2016
in WP No. 9581/2011 passed by the High Court Of Karnataka At
Bangalore)
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 11-07-2017 This petition was called on for hearing today.
For Petitioner(s)
M/s. Lawyer S Knit & Co, AOR
For Respondent(s)
Balaji Srinivasan, AOR
Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.07.19 16:42:25 IST Reason: