Kerala High Court
Anil Kumar vs Returning Officer on 9 October, 2012
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
THURSDAY, THE 24TH DAY OF OCTOBER 2013/2ND KARTHIKA, 1935
WP(C).No. 11152 of 2012 (T)
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PETITIONER(S):
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1. ANIL KUMAR,
BADGE NO.2260
PLANT ENGINEER HINDUSTAN NEWSPRINT LTD
NEWSPRINT NAGAR VELLOOR, KOTTAYAM DIST.
2. JIBI P.T
BADGE NO.2428, ATTENDANT GRADE 1,
HINDUSTAN NEWSPRINT LTD, NEWSPRINT NAGAR VELLOOR
KOTTAYAM DIST.
3. E.K.MATHEW,
BADGE NO.1214, HINDUSTAN NEWSPRINT LTD
NEWSPRINT NAGAR VELLOOR, KOTTAYAM DIST.
BY ADVS.SMT.AYSHA YOUSEFF
SMT.MOLLY JACOB
SMT.RABIA BEEGAM T.K.
SRI.JOBI.A.THAMPI
SMT.M.KABANI DINESH
RESPONDENT(S):
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1. RETURNING OFFICER
INSPECTOR OF CO-OPERATIVE SOCIETIES KADUTHURUTHY UNIT,
OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (GENERAL), VAIKOM,
KOTTAYAM DISTRICT.-686 141
2. STATE CO-OPERATIVE ELECTION COMMISSIONER,
TRIVANDRUM.695001
3. K.J.JOSE
BADGE NO.952
HUMAN RESOURCE & EMPLOYEES SERVICES, HR & ES, ES
HINDUSTAN NEWSPRINT LTD, NEWSPRINT NAGAR, VELLOOR
KOTTAYAM DIST.
4. VALSALAN N.V
BADGE NO.1741
EMCC (ENGINEERING MATERIALS &CONTRACTORS CO-
ORDINATION) HINDUSTAN NEWSPRINT LTD,
NEWSPRINT NAGAR, VELLOOR, KOTTAYAM DIST. 686501
WP(C).No. 11152 of 2012
-2-
5. PHILIP C.KURIAN
BADGE NO.1660
ELECTRICAL DEPARTMENT (TECHNICAL), HINDUSTAN NEWSPRINT
LTD, NEWSPRINT NAGAR, VELLOOR, KOTTAYAM DIST. 686501
6. REGHU KUMAR C.S
BADGE NO.1074, UTILITY DEPARTMENT (OPERATOR),
HINDUSTAN NEWSPRINT LTD, NEWSPRINT NAGAR VELLOOR
KOTTAYAM DIST. 686501
7. T.T.RAJU
BADGE NO.2247, PM & C, HINDUSTAN NEWSPRINT LTD
NEWSPRINT NAGAR VELLOOR, KOTTAYAM DIST. -686501
8. T.P.RAJU
BADGE NO.1607, UTILITY OPERATOR,
HINDUSTAN NEWSPRINT LTD, NEWSPRINT NAGAR VELLOOR
KOTTAYAM DIST. -686501
9. RATHEESH BABU,
BADGE NO.2439, ATTENDER GRADE 1, PULP MILL,
HINDUSTAN NEWSPRINT LTD, NEWSPRINT NAGAR VELLOOR
KOTTAYAM DIST. 686501
10. G.VIJAYAN PILLAI
BADGE NO.160
ELECTRICAL DEPARTMENT (TECHNICAL) HINDUSTAN NEWSPRINT
LTD, NEWSPRINT NAGAR VELLOOR, KOTTAYAM DIST. -686501
11. ARAVIND PRASAD,
BADGE NO.1259,
PULP MILL (MECHANICAL)HINDUSTAN NEWSPRINT LTD
NEWSPRINT NAGAR, VELLOOR, KOTTAYAM DIST. 686501
12. HINDUSTAN NEWSPRINT EMPLOYEES CO-OPERATIVE BANK LTD,
NO.K.653, (REPRESENTED BY ITS SECRETARY)
NEWSPRINT NAGAR P.O, VELLOOR, KOTTAYAM DISTRICT.-686501
Addl. R13.
ASSISTANT REGISTRAR
CO-OPERATIVE ARBITRATION COURT, VANROSE
THIRUVANANTHAPURAM.
(ADDL. R13 IS IMPLEADED AS PER ORDER DATED 09/10/2012 IN
IA NO.13453/2012.)
BY GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24-10-2013, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
K.VINOD CHANDRAN, J
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W.P.(C).No. 11152 of 2012
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Dated this the 24th day of October, 2013
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JUDGMENT
The learned counsel for the petitioners submits that the matter has become infructuous. The writ petition is hence, dismissed as infructuous.
Sd/-
K.VINOD CHANDRAN, Judge mrcs //true copy// P.A.To Judge