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[Cites 0, Cited by 7] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(6) in The Delhi School Education Act, 1973

(6)The Tribunal shall for the purpose of disposal of an appeal preferred under this Act have the same powers as are vested in a court of appeal by the Code of Civil Procedure,1908, (5 of 1908) and shall also have the power to stay the operation of the order appealed against on such terms as it may think fit.