Supreme Court - Daily Orders
Dept.Of Telecommunication vs Data Access India Limited on 16 July, 2019
Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah
ITEM NO.111 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 311-318/2008
DEPT. OF TELECOMMUNICATION & ORS. Appellant(s)
VERSUS
DATA ACCESS INDIA LIMITED Respondent(s)
([ TO BE TAKEN UP BEFORE ITEM NO. 104 I.E. C.A.NO.1399/2010 ] )
WITH
C.A. No. 565-568/2008 (XVII)
(and IA No.102801/2017-CLARIFICATION/DIRECTION)
C.A. No. 6575/2010 (XVII)
(FOR STAY APPLICATION ON IA 2/2010
IA No. 2/2010 - STAY APPLICATION)
C.A. No. 6664-6669/2010 (XVII)
C.A. No. 4896/2010 (XVII)
C.A. No. 10675/2010 (XVII)
C.A. No. 10676/2010 (XVII)
C.A. No. 9827/2010 (XVII)
C.A. No. 4430/2011 (XVII)
C.A. No. 258/2012 (XVII)
( FOR STAY APPLICATION ON IA 2/2012
IA No. 2/2012 - STAY APPLICATION)
C.A. No. 5921/2012 (XVII)
C.A. No. 5582-5583/2012 (XVII)
C.A. No. 5574/2012 (XVII)
C.A. No. 5575/2012 (XVII)
C.A. No. 5576/2012 (XVII)
C.A. No. 5572/2012 (XVII)
C.A. No. 6645/2012 (XVII)
C.A. No. 6328-6399/2015 (XVII)
(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6183-6255/2015 (XVII)
(FOR ON IA 74/2015
FOR STAY APPLICATION ON IA 147/2015
FOR INTERVENTION APPLICATION ON IA 220/2016
FOR ON IA 221/2016
Signature Not Verified
FOR EARLY HEARING APPLICATION ON IA 222/2016
Digitally signed by
NARENDRA PRASAD
Date: 2019.07.16
IA No. 221/2016 - additional facts and grounds
17:33:43 IST
Reason:
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
1
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)
C.A. No. 5832-5852/2015 (XVII)
C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5998/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
2
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5882/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)
C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
3
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)
C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)
C.A. No. 498/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)
C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13705-13711/2015 (XVII)
4
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
5
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)
C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)
C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
6
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)
SLP(C) No. 20219/2016 (III)
C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)
Date : 16-07-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE M.R. SHAH
Counsel for parties
Mr. Tushar Mehta,SG
Mr. Vikramjit Banerji,ASG
Mr. Arijit Prasad,Sr.Adv.
Ms. Shraddha Deshmukh,Adv.
Ms. Binu Tamta,Adv.
Mr. Rajat Nair,Adv.
Mr. H.R. Rao,Adv.
Ms. Swati Ghildiyal,Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Dhruv Tamta,Adv.
Mr. Gopal Jain,Sr.Adv.
Mr. Manjul Bajpai,Adv.
Mrs. Bina Gupta, AOR
Mr. Kshitij Vaibhav,Adv.
Mr. Sashwat Bajpai,Adv.
Mr. Arvind Datar,Sr.Adv.
Mr. Ramji Srinivasan,Sr.Adv.
Mr. Mansoor Ali Ahoket,Adv.
Mr. P. Ramesh Kumar,Adv.
Ms. Vinita Sasidharan,Adv.
Mr. Abhijat P. Medh, AOR
Ms. Manali Singhal,Adv.
Mr. Santosh Sachin,Adv.
Mr. Deepak Singh Rawat,Adv.
Ms. Sylona Mohapatra,Adv.
Mr. Nikhil Ramdev,Adv.
Mr. Ramji Srinivasan,Sr.Adv.
Mr. Somiran Sharma, AOR
Mr. Manju Bajpai,Adv.
Mr. Jagjeet Sahani,Adv.
Mr. Tushar Bhardwaj,Adv.
Ms. Sylona Mohapatra,Adv.
7
Mr. Ramji Srinivasan,Sr.Adv.
Mr. Ritin Rai,Sr.Adv.
Mr. K.R. Sasiprabhu, AOR
Mr. Bhavuk Agarwal,Adv.
Mr. Biju Raman,Adv.
Mr. Vishnu Sharma,Adv.
Mr. Aabhas K.,Adv.
Mr. Robin VS.,Adv.
Ms. Kritika Bhardwaj,Adv.
Mr. Tushar Bhardwaj,Adv.
Mrs. Anjani Aiyagari, AOR
Mr. U. Hazarika,Adv.
Ms. D. Phooken,Adv.
Mr. P.R. Raske,Adv.
Ms. Sumita Hazarika, AOR
Mr. Arvind Kumar Sharma, AOR
Ms. Shikha Sarin,Adv.
Mr. Rahul Narayan, AOR
Mr. B. Krishna Prasad, AOR
Mr. Gautam Narayan, AOR
Mr. Rahul Kumar,Adv.
Mr. Chetanya Singh,Adv.
Mr. Ilesh Sukla,Adv.
Mr. Rajan Narain, AOR
Mr. S. Das,Adv.
Mr. Naveen Kumar, AOR
Mr. Punit Dutt Tyagi, AOR
For M/s. Corporate Law Group
Mr. Jayant Kumar Mehta, AOR
Ms. Sumita Hazarika, AOR
Mr. Harsh Kaushik, AOR
Mr. D.S. Mahra,AOR
Ms. Dharitry Phookan, AOR
Mr. Praveen Kumar, AOR
Mr. Gaurav Kejriwal, AOR
8
Mr. E. C. Agrawala, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Ravi S. Chouhan,Adv.
Mr. Swetank Shantanu, AOR
Mr. Sunil Kumar Jain, AOR
Mr. Kishore Kunal, AOR
Mr. Mohit Paul, AOR
Ms. Maneesha Dhir,Adv.
Ms. Sunaina Phul,Adv.
Mrs. Anil Katiyar, AOR
Mr. Faisal Sherwani , AOR
Mr. Mayank Grover,Adv.
Mr. Gurpreet Singh Kahlon,Adv.
Mr. Achal Gupta,Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Devashish Bharuka, AOR
Rhea Luthra,Adv.
Mr. Pardeep Dahiya,Adv.
For M/s. Parekh & Co.
Ms. Vibha Dhawan,Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Alvia Ahmed,Adv.
Mr. Rohit Mahajan,Adv.
Mr. Rohit Tripathy,Adv.
For M/s. Dua Associates
Mr. Rohit Choudhary,Adv.
Ms. Preeti Khiwani,Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow i.e. on 17.07.2019.
(NARENDRA PRASAD) (JAGDISH CHANDER)
COURT MASTER COURT MASTER
9