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[Cites 0, Cited by 0] [Section 228(2)] [Section 228] [Entire Act]

State of Maharashtra - Subsection

Section 228(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)remove or order removal of any person who by his presence interferes with or impedes the operations for extinguishing the fire or for saving life or property;