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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(d) in The Jharkhand Agricultural Produce Markets Rules, 2000

(d)the ballot box or boxes relating to each polling station shall be opened one after another in the order of the number assigned to the polling booths and the Election Officer shall take out the ballot papers therefrom; count them or cause them to be counted and record the number thereof in Form XIII.
(ii)The Election Officer shall reject a ballot paper-