Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(i) in The MIT Art, Design and Technology University Act, 2015

(i)"hostel" means a place of residence for the students of the University or its institutions and study centers, established or recognized to be as such by the University ;