Rajasthan High Court - Jodhpur
Kalyan Singh Sodha vs Mrs. Suchi Sharma (2023/Rjjd/002432) on 25 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2023/RJJD/002432]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 66/2020
Kalyan Singh Sodha S/o Shri Bhanwar Singh, Aged About 50
Years, Resident Of House No. F-20, Agriculture Research Station
Campus, Beechwal, Bikaner, Rajasthan.
----Petitioner
Versus
1. Mrs. Suchi Sharma, I.a.s., Secretary To The Government,
Department Of Higher Education, Government Of
Rajasthan, Secretariat, Jaipur.
2. Mr. Kapoor Shanker Maan, Registrar, Swami Keshwanand
Rajasthan Agricultural University, Bikaner.
3. Mr. S.l. Godara, Director Research, Directorate Of
Research, Swami Keshwanand Rajasthan Agricultural
University, Bikaner.
4. Mr. P.s. Shekhawat, Zonal Director Of Research,
Agricultural Research Station, Swami Keshwanand
Rajasthan Agricultural University, Bikaner.
5. State Of Rajasthan, Through The Secretary To The
Government, Department Of Higher Education,
Government Of Rajasthan, Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Mukesh Vyas
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 25/01/2023 Learned counsel appearing for the petitioner submits that the order, disobedience whereof is alleged in the contempt petition, stands complied with.
In light of such submission, the contempt petition is dismissed.
(DR.PUSHPENDRA SINGH BHATI), J. 138-Zeeshan (Downloaded on 27/01/2023 at 11:52:47 PM) Powered by TCPDF (www.tcpdf.org)