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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(s) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(s)"Inspecting Authority" means such an authority nominated by the competent Authority for the purpose of verification of admission.