Supreme Court - Daily Orders
M. Narayanappa (D) By His L.R.S vs George Thomas on 11 December, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.1001 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3811/2018 in C.A. No. 2167/2009
M. NARAYANAPPA (D) BYS L.R.S Petitioner(s)
VERSUS
GEORGE THOMAS & ORS. Respondent(s)
(WITH IA No.145162/2018-CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Date : 11-12-2018 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
By Circulation
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Review Petition is dismissed. [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar [ Signed order is placed on the file ] Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.12.11 17:18:25 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO. 3811 OF 2018 IN CIVIL APPEAL NO. 2167 OF 2009 N.NARAYANAPPA (D) BY LRS. PETITIONER(S) VERSUS GEORGE THOMAS & ORS. RESPONDENT(S) O R D E R Delay condoned.
We have carefully gone through the Review Petition and the connected papers filed therewith. We do not find any ground, whatsoever, to entertain the same. The Review Petition is, accordingly, dismissed.
...................J. [ S.A. BOBDE ] ...................J. [ L. NAGESWARA RAO ] NEW DELHI, DECEMBER 11, 2018.