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Patna High Court - Orders

Dr.Shah Azad Siddiqui vs The State Of Bihar & Ors on 21 January, 2014

Author: Hemant Kumar Srivastava

Bench: Hemant Kumar Srivastava

           Patna High Court CWJC No.7728 of 2011 (6) dt.21-01-2014




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.7728 of 2011
                       ======================================================
                       Dr.Shah Azad Siddiqui
                                                                               .... .... Petitioner.
                                                         Versus
                       The State of Bihar & Ors
                                                                            .... .... Respondents.
                       ======================================================
                       Appearance :
                       For the Petitioner/s    :    Mr. Shafiur Rahman
                       For the Respondent/s      : Mr. Parth Sharthi SC10
                       ======================================================

                       CORAM: HON'BLE MR. JUSTICE HEMANT KUMAR SRIVASTAVA
                                      ORAL ORDER

6     21-01-2014

With consent of the parties, let this matter be listed on 28-01-2014 retaining its original position.

(Hemant Kumar Srivastava, J.) A.K.V./-