Patna High Court - Orders
Dr.Shah Azad Siddiqui vs The State Of Bihar & Ors on 21 January, 2014
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
Patna High Court CWJC No.7728 of 2011 (6) dt.21-01-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7728 of 2011
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Dr.Shah Azad Siddiqui
.... .... Petitioner.
Versus
The State of Bihar & Ors
.... .... Respondents.
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Appearance :
For the Petitioner/s : Mr. Shafiur Rahman
For the Respondent/s : Mr. Parth Sharthi SC10
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CORAM: HON'BLE MR. JUSTICE HEMANT KUMAR SRIVASTAVA
ORAL ORDER
6 21-01-2014With consent of the parties, let this matter be listed on 28-01-2014 retaining its original position.
(Hemant Kumar Srivastava, J.) A.K.V./-