Section 23(2)(b) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(b)the appreciation in the increase of rental value of the building and other similar buildings in the locality;

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