Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(4) in The Tamil Nadu Advocates' Welfare Fund Rules, 1989 (4)The meetings of the Trustee Committee shall be presided over by the Chairman or in his absence by a member chosen by the members present at the meeting.
