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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(a) in Inland Vessels Act, 1917

(a)a master's [certificate granted or deemed to be granted under the Merchant Shipping Act, 1958 (44 of 1958)] [Substituted by Act 35 of 1977, Section 20, for certain words (w.e.f. 1.5.1978). ]