Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(2) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000 (2)Every water users' area shall be divided into territorial constituencies which shall not be less than four but not more than ten, as may be prescribed.
