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State of Rajasthan - Section

Section 13 in Rajasthan Panchayati Raj Rules, 1996

13. Role of Vigilance Committee.

(1)Role of Vigilance Committee shall not be only to find faults and criticise Panchayat.
(2)Its role shall be constructive, co-operative and advisory though supervisory. Main objective is speedy implementation of development activities, Maintaining quality of words, prevent misuse of funds and objective assessment of complaints from public.