Section 9 in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008
9. Accounts and Audit.
- (i) Standard accounting procedures shall be followed in respect of maintenance of Andhra Pradesh State Employment Guarantee Fund and necessary entries such as cash book, ledgers etc., shall be opened;(ii)Annual accounts shall be prepared in the prescribed formats and audited by the Chartered Accountants;(iii)These accounts shall be subjected to a second audit by the C & AG;
