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State of Rajasthan - Section

Section 2 in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

2. Definitions.

- In these rules-
(a)"Act" means the Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954;
(b)"Form" means a form appended to these rules;
(c)"Section" means a section of the Act.