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Calcutta High Court

Barbara Taylor Bradford & Anr vs Sahara Media Entertainment Ltd on 22 July, 2008

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

ORDER SHEET G.A.No. 2319 of 2003 G.A.No. 2230 of 2003 C.S.No. 145 of 2003 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE BARBARA TAYLOR BRADFORD & ANR.

-Versus-

SAHARA MEDIA ENTERTAINMENT LTD. & ORS.

Mr. Abhrojit Mitra, Adv. Appears and submits. Before:

The Hon'ble Justice SANJIB BANERJEE. Date: July 22, 2008.
The Court: The matter is released on my personal ground.
Department and all parties concerned are to act on a signed photostat copy of this order on the usual undertakings.
(Sanjib Banerjee, J) A/s.