Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(1) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (1)The quantum of family pension shall be Rs. 250 (two hundred and fifty) per month, payable for a maximum period of 10 (ten) years.
