Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 302] [Entire Act] State of Goa - Subsection Section 302(4) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (4)The Government may, from time to time, prepare a panel of experts and agencies referred to in sub-rule (1).
