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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 32(3) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(3)The official common seal and emblem of the Appellate Tribunal shall be such as the appropriate Government may specify.