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State of Rajasthan - Section

Section 64 in Rajasthan Goods and Services Tax Rules, 2017

64. Form and manner of submission of return by persons providing online information and database access or retrieval services.

- Every registered person providing online information and data base access or retrieval services from a place outside India to a person in India other than a registered person shall file return in FORM GSTR-5A on or before the twentieth day of the month succeeding the calendar month or part thereof.