Bombay High Court
Khalpi Dahya Patel vs Collector Of Daman And Anr on 28 August, 2018
Author: S.C. Gupte
Bench: A.A. Sayed, S.C. Gupte
sg wp9138-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.9138 OF 2018
Babu Bhagla Patel .. Petitioner
V/s.
Collector of Daman & Anr. .. Respondents
WITH
WRIT PETITION NO.9492 OF 2018
Ashwinbhai Jagubhai Patel .. Petitioner
V/s.
Collector of Daman & Anr. .. Respondents
WITH
WRIT PETITION NO.9493 OF 2018
Khalpi Dahya Patel .. Petitioner
V/s.
Collector of Daman & Anr. .. Respondents
WITH
WRIT PETITION NO.9494 OF 2018
Gajriben Bodabai Patel .. Petitioner
V/s.
Collector of Daman & Anr. .. Respondents
....
Mr. Manoj M. Budgujar, for Petitioner in all Writ Petitions.
Mr. Shrishailya S. Deshmukh, for Respondent Nos. 1 and 2 in all Writ
Petitions.
....
CORAM: A.A. SAYED &
S.C. GUPTE, JJ.
DATE : 28 AUGUST, 2018. P.C.:
. Learned Counsel for Respondent No.2 seeks time to file Affidavit in Reply.
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sg wp9138-18.doc
2. Stand Over to 11 September 2018. List Writ Petition
No.9458 of 2017 (which is shown as Sr. No.11 on today's board) along with the above Petition.
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