Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act] Bombay Presidency - Subsection Section 178(2)(a) in The Bombay Provincial Municipal Corporations Act, 1949 (a)whether the premises shall be served by the water-closet or by the privy system, or partly by one and partly by the other; and