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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Karnataka - Subsection

Section 73(2) in The Karnataka State Universities Act, 2000

(2)For the purpose of sub-section (1) both the teaching and non-teaching employees in the services of the University and also in the colleges affiliated to the University shall be administratively controlled by the University and shall abide by the instructions or orders issued by the University from time to time.