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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Atomic Minerals Concession Rules, 2016

(1)If a holder of a mineral concession which has been granted pursuant to the rules made under section 13 discovers any atomic mineral, then he shall report the findings to the Directorate and the State Government in a format as may be prescribed by the Department.