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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Madhya Pradesh - Subsection

Section 71(a) in The M.P. Factories Rules, 1962

(a)The operation of repairing a water-sealed gasholder by the electric welding process, subject to the following conditions :-
(i)The gasholder shall contain only following gases, separately, or mixed at a pressure greater than at mospheric pressure, namely town gas, coke-oven gas, producer gas, blast furnace gas, or gases, other than air, used in their manufacture :