Lok Sabha Debates
Introduction Of The Fast Track Courts For Elected Representatives Bill, 2014. on 28 November, 2014
Sixteenth Loksabha an> Title: Introduction of the Fast Track Courts for elected Representatives Bill, 2014.
SHRI BAIJAYANT JAY PANDA (KENDRAPARA): Sir, I beg to move for leave to introduce a Bill to establish fast track courts for trial of cases involving criminal charges against elected representatives.
HON. DEPUTY SPEAKER: The question is:
“That leave be granted to introduce a Bill to establish fast track courts for trial of cases involving criminal charges against elected representatives.” The motion was adopted.
SHRI BAIJAYANT JAY PANDA : Sir, I introduce** the Bill.