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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4)(a) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(a)appointment by either method of recruitment or on initial constitution of service in accordance with the rules made under the proviso to Article 309 of the Constitution of India;