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[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 130(1)(g) in Arunachal Pradesh Panchayat Raj Act, 1997

(g)fraudulently or without due authority as the case may be, attempts to do any of the foregoing acts or willfully aids or abets the doing of any such acts,