Himachal Pradesh High Court
Dr. Vijay Kapur vs . State Of H.P. & Ors. on 25 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Dr. Vijay Kapur vs. State of H.P. & Ors.
CWP No. 5159 of 2021.
.
25.03.2022. Present: Mr. S.P. Chatterji, Advocate, for the petitioner.
Mr. Ajay Vaidy, Senior Additional Advocate General, for respondents No. 1 to 3.
Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for respondent No.4.
Despite repeated opportunities, the respondents have not filed their replies. Let needful be done within further period of four weeks, failing which erring respondents shall personally remain present before this court on the next date of hearing along with the relevant records.
List on 06.05.2022.
(Tarlok Singh Chauhan) Judge 25th March, 2022.
(krt) ::: Downloaded on - 25/03/2022 20:14:10 :::CIS