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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Assam - Subsection

Section 58(1) in The Assam Children Act, 1970

(1)The Reformatory Schools Act, 1897 (8 of 1897) and Section 29-B and Section 399 of the Code of Criminal Procedure, 1898 (Act V of 1898), shall cease to apply to any area in which this Act has been brought into force.