Punjab-Haryana High Court
Girish Nagpal vs Haryana Public Service Commission on 31 August, 2012
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CWP No. 16993 of 2012
Date of Decision : August 31, 2012
Girish Nagpal
.... PETITIONER
Vs.
Haryana Public Service Commission
..... RESPONDENT
CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present : Mr. Aman Vashisht, Advocate,
for the petitioner.
AUGUSTINE GEORGE MASIH, J. (ORAL)
In the light of the order passed by this Court in CWP No. 10309 of 2012 titled as Jitender and another vs. Haryana Public Service Commission, counsel for the petitioner states that the claim of the petitioner is covered by the said judgment and, therefore, does not press the same at this stage.
Dismissed as not pressed at this stage.
(AUGUSTINE GEORGE MASIH )
August 31, 2012 JUDGE
pj