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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(2)(f) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995

(f)specifying the names of insects, pests, and diseases from which progeny trees, are to be kept free from;