Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 57 in Tamil Nadu Educational Rules 57. If a recognised school ceases to exist or is transferred to a different locality or different managing body its recognition lapses and for the purposes of future recognition, it shall be treated as a new school.Text Books
