Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 4 in Bihar and Orissa Places of Pilgrimage Act, 1920

4. Application for licence.

(1)The owner of any house may apply to licence such house for the accommodation of pilgrims.
(2)Every such application shall be in writing in the writing in the prescribed from, and shall be accompanied by the prescribed fee for inspection of the house by the Medical Officer of Health.