Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37 in The Constitution (Scheduled Castes) Order (Amendment) Act, 2016 37. Mannan, Pathiyan, Perumannan, Peruvannan, Vannan, Velan"; (c)in Part XIII. - Odisha, omit entries 8 and 49;(d)in Part XIX. - West Bengal, for entry 60, substitute-"60. Chain";(e)in Part XXIII. - Chhattisgarh, for entry 25, substitute-"25. Ghasi, Ghasia, Sais, Sahis, Sarathi, Soot-Sarathi, Thanwar".
