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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(6) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(6)It shall be the duty of every Polling Officer provided by the Election Officer at a polling station/booth to assist the Presiding Officer for such station/ booth in the performance of his functions.