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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Tamilnadu - Subsection

Section 108(4) in Tamil Nadu State Housing Board Act, 1961

(4)Whenever any sum exceeding ten thousand rupees is expended under clause (e) of subsection (3), the Chairman shall forthwith report the circumstances to the Board explaining how it is proposed to cover the expenditure.