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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Dharmika Parishad Rules, 2009

(c)"Dharmika Parishad" means the Andhra Pradesh Dharmika Parishad constituted by the Government under Section 152(1) of the Act,