Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 29 in Rules Made Under Bengal Ferries Act, 1885

29. A quarterly statement shall also be kept showing the demand, collection and arrears up to date on account of rents of public ferries.

Form of AgreementThe Secretary of State for India in Council doth hereby lease to me............hereinafter called the lessee, son of.....................resident of mouza........paragana..........................thana............. district................and I, the said lessee, do hereby take the lease of the public ferry across the river and situated on the road from.................to...............at the................rent of Rs...................upon and under the following terms and conditions, viz.:-