Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(c) in Uka Tarsadia University First Statutes, 2012 (c)Provost shall continue to hold the office even after expiry of his/her term till new Provost takes charge of the office, but in any case this period shall not exceed one year.
